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State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir Co-operative Societies Rules, 2001

11. Votes by Government nominees

- Government nominees shall be the Government officers or other professionals well versed in a particular sector of activities. Such nominees shall not contest for the elections to the Co-operative Society. In the case of Apex societies only the senior officers of the level of Registrar or Joint Registrar shall be nominated by the Government.