Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(iii) in The Bihar Jail Service Rules, 1953 (iii)if more than one officer is promoted from the same service at the same time, their seniority inter se shall be the same as held by them in the Service from which they were promoted.
