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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(2)(b) in Periyar University Act, 1997

(b)With effect on and from the date specified in the order under clause (a), the persons specified in such order shall become employees of the Peviyar University and shall cease to be employees of the Chennai University.