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[Cites 0, Cited by 3] [Section 65(1)] [Section 65] [Entire Act]

State of Kerala - Subsection

Section 65(1)(d) in Kerala Cooperative Societies Act, 1969

(d)on an application by the majority of the members of the committee of the society, or by not less than one third of the quorum for the general body meeting, whichever is less; or