Section 20 in Kerala Veterinary and Animal Sciences University Act, 2010

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- The following shall be the Authorities of the University, namely:-

(i)The Management Council;

(ii)The Board of Management;

(iii)Academic Council;

(iv)Research Council;

(v)Extension Council;

(vi)Finance Council;

(vii)Board of Studies;

(viii)Faculty Research Committee;

(ix)Project Co-ordination Committee; and

such other bodies of the University as may be designated by Statutes to be the authorities of the University.

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