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[Cites 0, Cited by 0] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(3) in Bharatiya Sakshya Adhiniyam, 2023

(3)The provisions of this section shall apply to interpreters, and the clerks or employees of advocates.[Similar to Section 126 from Old IEA-Also Refer][Similar to Section 127 from Old IEA-Also Refer]