Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 8 in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012 8. Transfer of teaching Staff or non-teaching staff working in a shifted post. - The teaching or non--teaching staff working in the posts shifted under section 7 shall be transferred in the same zone under section 3, 4 and 5.
