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State of Odisha - Section

Section 8 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

8.

The names of the writers, of the members of the Working Committee or of the members of the Scrutiny Committee shall not appear on the Text-Book. The books shall mention the Government of Orissa, Department of Education, as the publisher and the name of the press in which the book is printed.