Bombay High Court
Primary Real Estate Advisors Private ... vs Union Of India on 11 February, 2026
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
906.WPL4699_2026.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 4699 OF 2026
Primary Real Estate Advisors Pvt. Ltd. ...Petitioner
Versus
Union Of India And Ors. ...Respondents
_________
Mr. Bharat Raichandani i/b. UBR Legal Advocates for the petitioner.
Mr. Ram Ochani a/w. Ms. Mamta Omle for the respondents.
Ms. Jyoti Chavan, Addl. GP for the State.
__________
CORAM: G. S. KULKARNI &
AARTI SATHE, JJ.
DATE: 11 FEBRUARY 2026
P.C.
1. Stand over to 26 February, 2026.
2. Let the proceedings be served on the advocate for the respondents.
(AARTI SATHE, J.) (G. S. KULKARNI, J.) Signed by: Vidya S. Amin Page 1 of 1 Designation: PS To Honourable Judge 11 February 2026 Date: 12/02/2026 11:38:43