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Bombay High Court

Primary Real Estate Advisors Private ... vs Union Of India on 11 February, 2026

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                          906.WPL4699_2026.DOC


                Vidya Amin
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                            WRIT PETITION (L) NO. 4699 OF 2026

                        Primary Real Estate Advisors Pvt. Ltd.                      ...Petitioner
                              Versus
                        Union Of India And Ors.                                     ...Respondents
                                                           _________
                        Mr. Bharat Raichandani i/b. UBR Legal Advocates for the petitioner.
                        Mr. Ram Ochani a/w. Ms. Mamta Omle for the respondents.
                        Ms. Jyoti Chavan, Addl. GP for the State.
                                                          __________

                                                            CORAM:          G. S. KULKARNI &
                                                                            AARTI SATHE, JJ.
                                                            DATE:           11 FEBRUARY 2026

                        P.C.

1. Stand over to 26 February, 2026.

2. Let the proceedings be served on the advocate for the respondents.

(AARTI SATHE, J.) (G. S. KULKARNI, J.) Signed by: Vidya S. Amin Page 1 of 1 Designation: PS To Honourable Judge 11 February 2026 Date: 12/02/2026 11:38:43