Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 11 in Advertisement (Registration and Regulation) Bye-laws, 2012

11. That I/we shall pay to the Corporation Hoarding Fee as may be prescribed and applicable, duly and within the prescribed time in accordance with bye-law 8 of the Advertisement (Registration and Regulation) Bye-laws, 2012.