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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(3)(xxiii) in Rajasthan Factories Rules, 1951

(xxiii)One bottle [one litre] [Substituted by No. 1. dated 24.3.1979.] carbolic lotion 1 in 20.