Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Sankar Mohan Bams vs Kerala Public Service Commission on 7 May, 2014

\234ITEM NO.28                   COURT NO.9              SECTION XIA

             S U P R E M E      C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).11768/2014

(From the judgement and order    dated 08/01/2014 in OP No.5/2014
of The HIGH COURT OF KERALA AT ERNAKULAM)

SANKAR MOHAN BAMS                                      Petitioner(s)

                    VERSUS

KERALA PUBLIC SERVICE COMMISSION & ANR                 Respondent(s)

(With prayer for interim relief)

Date: 07/05/2014     This Petition was called on for hearing today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

For Petitioner(s)      Mr. M.C. Dhingra, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                            O R D E R

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.




      (Jayant Kumar Arora)                     (Sneh Bala Mehra)
            Sr. P.A.                          Assistant Registrar