Supreme Court - Daily Orders
Sankar Mohan Bams vs Kerala Public Service Commission on 7 May, 2014
\234ITEM NO.28 COURT NO.9 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).11768/2014
(From the judgement and order dated 08/01/2014 in OP No.5/2014
of The HIGH COURT OF KERALA AT ERNAKULAM)
SANKAR MOHAN BAMS Petitioner(s)
VERSUS
KERALA PUBLIC SERVICE COMMISSION & ANR Respondent(s)
(With prayer for interim relief)
Date: 07/05/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. M.C. Dhingra, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar