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Madhya Pradesh High Court

Shiv Prasad vs Mst.Motia & Ors on 30 March, 2022

Author: Arun Kumar Sharma

Bench: Arun Kumar Sharma

                            1
          IN THE HIGH COURT OF MADHYA PRADESH
                       AT JABALPUR
                             BEFORE
            HON'BLE SHRI JUSTICE ARUN KUMAR SHARMA
                    ON THE 30th OF MARCH, 2022

                  MISC. APPEAL No. 924 of 2004

      Between:-
      SHIV PRASAD, S/O SHRI RAMHIT MUDAHA, AGED
      ABOUT 45 YEARS, R/O PANTI, P.S AND TAHSIL
      HANUMANA,       DISTRICT     REWA (MADHYA
      PRADESH)

                                                    .....PETITIONER
      (NONE FOR THE PETITIONER )

      AND

1.    MST.MOTIA & ORS (MADHYA PRADESH)

2.    SMT.   GULABKALI     D/O  CHHATILAL  W/O
      JAGJIWANLAL PRAJAPATI , AGED ABOUT 36
      YEARS, GADA, P.S. SHAHPURA,TEH. HANUMANA
      (MADHYA PRADESH)

3.    SMT. SUNITA, D/O CHHATILAL W/O SIDDHNATH ,
      AGED   ABOUT     32  YEARS, BIJHOULI, TEH.
      HANUMANA (MADHYA PRADESH)

4.    SMT. HIROUA D/O CHHATILAL W/O KAILASH
      NATH PRAJAPATI , AGED ABOUT 38 YEARS,
      BIJHOULI, TEH. HANUMANA (MADHYA PRADESH)

5.    SMT. SHANTI D/O CHHATILAL W/O SHIVIOCHEN
      PRAJAPATI , AGED ABOUT 42 YEARS, MALAIYA
      P.S. PATEHRA, TEH. HANUMANA (MADHYA
      PRADESH)

6.    RAN KHELAWAN S/O LATE CHHATILAL , AGED
      ABOUT 20 YEARS, VILAGE PANTI P.S. AND TEH.
      HANUMANA, (MADHYA PRADESH)

7.    KALLOO S/O LATE CHHATILAL , AGED ABOUT 25
      Y E A R S , VILLAGE PANTI,P.S. AND   TEH.
      HANUMANA, (MADHYA PRADESH)

8.    MUNNA S/O LATE CHHATILAL , AGED ABOUT 30
      Y E A R S , VILLAGE PANTI,P.S. AND  TEH.
      HANUMANA, (MADHYA PRADESH)

9.    RAM MILAN S/O LATE CHHATILAL , AGED ABOUT
      35  YEARS, VILLAGE PANTI,P.S. AND TEH.
      HANUMANA, (MADHYA PRADESH)

10.   MAT. CHIDDHI BAI W/O CHHATILAL , AGED
      ABOUT 70 YEARS, VILLAGE PANTI,P.S. AND TEH.
      HANUMANA, (MADHYA PRADESH)

11.   SMT. CHIDDI, W/O RAMDHANI , AGED ABOUT 62
                               2
      YEAR S, R / O VILLAGE PANTI, P.S. AND TEHSIL
      HANUMANA (MADHYA PRADESH)

12.   SITARAM S/O RAMSHIROMANI , AGED ABOUT 40
      YEAR S, R / O VILLAGE PATNI, P.S. AND TEHSIL
      HANUMANA (MADHYA PRADESH)

13.   MAHABALI S/O VRINDAWAN , AGED ABOUT 62
      YE A R S , VI LLAGE PANTI , P.S. AND TEHSIL
      HANUMANA (MADHYA PRADESH)

14.   BUDDHASEN S/O VRINDAWAN , AGED ABOUT 52
      Y E A R S , VILLAGE PANTI,P.S. AND TEH.
      HANUMANA, (MADHYA PRADESH)

15.   ANJANI KUMAR S/O KASHI PRASAD , AGED
      ABOUT 40 YEARS, VILLAGE PATI, P.S. AND TEH.
      HANUMAN, (MADHYA PRADESH)

16.   TRIGUNI, S/O KASHI PRASAD , AGED ABOUT 32
      YEAR S, R / O VILLAGE PATNI, P.S. AND TEHSIL
      HANUMANA (MADHYA PRADESH)

17.   SMT. DROPATI D/O KASHI PRASAD W/O RAVI
      PRATAP DUBEY , AGED ABOUT 50 YEARS, BHATHI,
      TEH. HANUMANA (MADHYA PRADESH)

18.   SMT. TARA D/O KASHI PRASAD W/O MADAN
      MOHAN DWIVEDI, , AGED ABOUT 45 YEARS,
      BHATHI ,TEH. HANUMANA (MADHYA PRADESH)

19.   SMT. SAVITA D/O KASHI PRASAD, W/O BHOLA
      PRASAD    ,   AGED   ABOUT    37   YEARS,
      JHAKHARAWAL,    TEH.  DEOSAR,    (MADHYA
      PRADESH)

20.   RAMADHAR S/O RAGHURAI MUDAHA , AGED
      ABOUT 52 YEARS, R /O VILLAGE PATNI, P.S. AND
      TEHSIL HANUMANA (MADHYA PRADESH)

21.   RAMANUJ S/O RAGHUAI MUDAHA VILLAGE
      PANTI,P.S. AND TEH. HANUMANA, (MADHYA
      PRADESH)

22.   CHHATANKI S/O MUDAHA , AGED ABOUT 52
      YEAR S, R / O VILLAGE PATNI, P.S. AND TEHSIL
      HANUMANA (MADHYA PRADESH)

23.   RAMDARASH S/O SONHAI MUDAHA , AGED
      ABOUT  52    YEARS, R/O VILLAGE PANTI
      MAHATMAN     POLICE STATION AND TEH.
      HANUMANA DISTT. REWA (MADHYA PRADESH)

24.   RAMJAS S/O SONHAI MUDAHA , AGED ABOUT 47
      Y E A R S , VILLAGE PANTI,P.S. AND  TEH.
      HANUMANA, (MADHYA PRADESH)

25.   STATE OF MADHYA PRADESH THROUGH THE
      COLLECTOR N (MADHYA PRADESH)

                                                     .....RESPONDENTS
      (BY SHRI S. CHATURVEDI, ADVOCATE )
                                                                        3
                                           This appeal has come up for hearing on this day, the court passed the
                                   following:
                                                                        ORDER

It appears that the appellant is not interested in prosecuting the instant appeal.

Accordingly, appeal is dismissed for want of prosecution.

(ARUN KUMAR SHARMA) JUDGE Vin** Signature Not Verified SAN Digitally signed by VINOD SHARMA Date: 2022.03.31 16:47:58 IST