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State of Madhya Pradesh - Section

Section 86 in The M.P. Griha Nirman Mandal Adhiniyam, 1972

86. General power of Board to pay compensation.

- In any case not otherwise expressly provided for in this Act the Board may pay reasonable compensation to any person who sustains damages by reason of the exercise of any of the powers vested by or under this Act in the Board or the Chairman or any officer or servant of the Board.