Bombay High Court
Ms Zee Learn Limited vs Bls Institue Of Management on 26 August, 2025
1-CARBP-714-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION NO. 714 OF 2025
Ms Zee Learn Limited ...Petitioner
Versus
BLS Institue Of Management ...Respondent
Ms. Trisha George, a/w Saniya Khairdi, i/b Avyaan Legal for the
Petitioner.
Ms. Taniza Hassan, a/w Shanker Chhabra for Respondent.
CORAM : SOMASEKHAR SUNDARESAN, J.
DATE : AUGUST 26, 2025
ORDER :
1. Let a reply be filed no later than August 29, 2025. Rejoinder, if any, shall be filed by September 2, 2025.
2. List the matter on September 3, 2025.
3. All actions required to be taken pursuant to this order shall be taken upon receipt of a downloaded copy as available on this Court's website.
[ SOMASEKHAR SUNDARESAN, J.] Digitally signed by ASHWINI ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:
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