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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(c) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(c)The licensing authority, on considering the report of the local authority referred to in sub-rule (b) and for reasons to be recorded in writing, may refuse to grant the license: