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Supreme Court - Daily Orders

Satyanand Singh vs Union Of India . on 24 October, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.108                           COURT NO.11                  SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   1666/2015

     SATYANAND SINGH                                                 Appellant(s)

                                                   VERSUS

     UNION OF INDIA . & ORS.                                         Respondent(s)

     (AT TOP )

     Date : 24-10-2019 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE HEMANT GUPTA

     For Appellant(s)              Mr. Colin Gonsalves, Sr. Adv.
                                   Ms. Sneha Mukherjee, Adv.
                                   Ms. Jyoti Mendiratta, AOR

     For Respondent(s)             Mr.   R. Balasubramanian, Sr. Adv.
                                   Mr.   Sanjay Kumar Tyagi, Adv.
                                   Mr.   Rajesh K. Singh, Adv.
                                   Mr.   Divyansh Rai, Adv.
                                   Mr.   Arvind Kumar Sharma, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List after two weeks.

(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.10.26 12:22:37 IST Reason: