Supreme Court - Daily Orders
Satyanand Singh vs Union Of India . on 24 October, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.108 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1666/2015
SATYANAND SINGH Appellant(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
(AT TOP )
Date : 24-10-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Appellant(s) Mr. Colin Gonsalves, Sr. Adv.
Ms. Sneha Mukherjee, Adv.
Ms. Jyoti Mendiratta, AOR
For Respondent(s) Mr. R. Balasubramanian, Sr. Adv.
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Rajesh K. Singh, Adv.
Mr. Divyansh Rai, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.10.26 12:22:37 IST Reason: