Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Madhya Pradesh - Subsection Section 131(1) in The M.P. Factories Rules, 1962 (1)Without prejudice to the provisions of any other rule the following rule and the Rules 131-A to 131-D shall apply to factories involving hazardous processes.
