Section 2 in The Foreign Exchange Management (Possession And Retention Of Foreign Currency) Regulations, 2000
2. Definitions .-In these regulations, unless the context requires otherwise,--
(i)"Act" means the Foreign Exchange Management Act, 1999 (42 of 1999);(ii)"to possess" or "to retain" means to possess or to retain in physical form and the words "possession" or "retention" shall be construed accordingly;(iii)the words and expressions used but not defined in these regulations shall have the same meanings respectively assigned to them in the Act.
