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[Cites 0, Cited by 0] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(2) in Multi State Co-Operative Societies Act, 1984

(2)The multi-State co-operative societies registered or deemed to be registered tinder the provisions of this Act shall not indulge in monopolistic and restrictive trade practices, as defined in the Monopolies and Restrictive Trade Practices Act, 1969.