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Chattisgarh High Court

State Of Chhattisgarh And Ors vs Devendra Kumar Verma And Ors. 41 ... on 22 January, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                WPL No. 4685 of 2010

            State of Chhattisgarh & Ors. Versus Devendra Kumar Verma & Ors.



22.01.2018

None for the petitioners.

Shri Gary Mukhopadhyay, Government Advocate for State. At the request of the counsel for the State, list this case in the week commencing 12/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit