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Gauhati High Court

Cholamandalam Ms General Insurance Co. ... vs On The Death Of Smti. Minita Baruah Her ... on 13 May, 2019

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                        Page No.# 1/5

GAHC010002972017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp. 70/2018

            1:CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
            2ND FLOOR, NO. 2 N.S.C. BOSE ROAD, CHENNAI 600001 AND ITS BRANCH
            OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
            COLLEGE, G.S. ROAD, GUWAHATI.

            VERSUS

            1:ON THE DEATH OF SMTI. MINITA BARUAH HER LEGAL HEIR MD.
            MRIDUL UDDIN and ANR
            S/O LATE DABIR UDDIN, R/O VILL. DIPOTA, P.S. TEZPUR, P.O. DIPOTA,
            DIST. SONITPUR, ASSAM, PIN 784150 (OWNER OF THE VEHICLE NO. AS-
            12/E-0665 (BUS))

            3:DULAL CH. BORAH
             R/O VILL. KALITAGAON
             BIHAGURI
             P.O. BIHAGURI P.S. TEZPUR
             DIST. SONITPUR (ASSAM)
             PIN 784153 (DRIVER OF THE VEHICLE NO. AS-12/E-0665 (BUS)

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent : MR. P BORAH




             Linked Case : CO 25/2018

            1:SMTI MINITA BARUAH
            W/O SRI DILIP BARUAH
             R/O VILL. RUPAK NAGAR
                                                             Page No.# 2/5

P.O. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM.


VERSUS

1:THE CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD
AND 2 ORS
TEZPUR BRANCH
DIST. SONITPUR
ASSAM (INSURER OF VEHICLE NO. AS-E- 0665 (BUS)
PIN 784001

2:MD. MRIDUL UDDIN
S/O LATE DABIR UDDIN
R/O DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM (OWNER OF VEHICLE NO. AS-12E-0665-BUS)
PIN 784001

3:SRI DULAL CH. BORAH
S/O KESHAB CH. BORAH
R/O VILL. KALITAGAON
BIHAGUI
P.O. BIHAGURI
DIST. SONITPUR
ASSAM (DRIVER OF VEHICLE NO. AS-12/E-0665-BUS) PIN 784001

Advocate for the Petitioner : MR. P BORAH
Advocate for the Respondent : MR. R GOSWAMI



Linked Case : I.A.(Civil) 396/2018

1:CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.
 HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR
 NO. 2 N.S.C. BOSE ROAD
 CHENNAI 600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
 4TH FLOOR
 OPPOSITE TO S.B. DEORAH COLLEGE
 G.S. ROAD
 GUWAHATI.
                                                             Page No.# 3/5

VERSUS

1:MD. MRIDUL UDDIN and ANR
R/O VILL. DIPOTA
P.S. TEZPUR
P.O. DIPOTA
DIST. SONITPUR
ASSAM
PIN 784150 (OWNER OF THE VEHICLE NO. AS-12/E-0665 (BUS))

3:DULAL CH. BORAH
R/O VILL. KALITAGAON
BIHAGURI
P.O. BIHAGURI P.S. TEZPUR
DIST. SONITPUR (ASSAM)
PIN 784153 (DRIVER OF THE VEHICLE NO. AS-12/E-0665 (BUS))

Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :



Linked Case : I.A.(Civil) 3239/2018

1:SMTI MINITA BARUAH
W/O SRI DILIP BARUAH
 R/O VILL. RUPAK NAGAR
 P.O. AND P.S. TEZPUR
 DIST. SONITPUR
ASSAM.


VERSUS

1:THE CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD
AND 2 ORS
TEZPUR BRANCH
DIST. SONITPUR
ASSAM (INSURER OF VEHICLE NO. AS-E- 0665 (BUS)
PIN 784001

2:MD. MRIDUL UDDIN
S/O LATE DABIR UDDIN
R/O DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM (OWNER OF VEHICLE NO. AS-12E-0665-BUS)
PIN 784001
                                                             Page No.# 4/5


3:SRI DULAL CH. BORAH
S/O KESHAB CH. BORAH
R/O VILL. KALITAGAON
BIHAGUI
P.O. BIHAGURI
DIST. SONITPUR
ASSAM (DRIVER OF VEHICLE NO. AS-12/E-0665-BUS) PIN 784001

Advocate for the Petitioner : MR. P BORAH
Advocate for the Respondent : MR. R GOSWAMI



Linked Case : I.A.(Civil) 3241/2018

1:SMTI MINITA BARUAH
W/O SRI DILIP BARUAH
 R/O VILL. RUPAK NAGAR
 P.O. AND P.S. TEZPUR
 DIST. SONITPUR
ASSAM.


VERSUS

1:THE CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD
AND 2 ORS
TEZPUR BRANCH
DIST. SONITPUR
ASSAM (INSURER OF VEHICLE NO. AS-E- 0665 (BUS)
PIN 784001

2:MD. MRIDUL UDDIN
S/O LATE DABIR UDDIN
R/O DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM (OWNER OF VEHICLE NO. AS-12/E-0665-BUS)
PIN 784001

3:SRI DULAL CHANDRA BORAH
S/O KESHAB CHANDRA BORAH
R/O VILL. KALITAGAON
BIHAGURI
P.O. BIHAGURI
DIST. SONITPUR
ASSAM (DRIVER OF VEHICLE NO. AS-12/E-0665-BUS)
                                                                                  Page No.# 5/5

            PIN 784001

            Advocate for the Petitioner : MR. P BORAH
            Advocate for the Respondent : MR. R GOSWAMI



                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                          ORDER

Date : 13-05-2019 Ms. P. Borthakur, the learned counsel for the appellant submits that inadvertently, it was submitted before the Court on the last occasion that the Review Petition No. 5710/2019 has been filed. She however submits that the same is not a Review Petition but a filing number of Interlocutory Application.

She submits that the I.A. has since been numbered as I.A.(C) No. 1535/2019 which is filed for seeking correction of the Order dated 13.03.2019 passed in I.A.(C) No. 393/2018.

In view of above, Office to list the case again along with I.A.(C) No. 1535/2019 on 15.05.2019.

JUDGE Comparing Assistant