Gauhati High Court
Cholamandalam Ms General Insurance Co. ... vs On The Death Of Smti. Minita Baruah Her ... on 13 May, 2019
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/5
GAHC010002972017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp. 70/2018
1:CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR, NO. 2 N.S.C. BOSE ROAD, CHENNAI 600001 AND ITS BRANCH
OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
COLLEGE, G.S. ROAD, GUWAHATI.
VERSUS
1:ON THE DEATH OF SMTI. MINITA BARUAH HER LEGAL HEIR MD.
MRIDUL UDDIN and ANR
S/O LATE DABIR UDDIN, R/O VILL. DIPOTA, P.S. TEZPUR, P.O. DIPOTA,
DIST. SONITPUR, ASSAM, PIN 784150 (OWNER OF THE VEHICLE NO. AS-
12/E-0665 (BUS))
3:DULAL CH. BORAH
R/O VILL. KALITAGAON
BIHAGURI
P.O. BIHAGURI P.S. TEZPUR
DIST. SONITPUR (ASSAM)
PIN 784153 (DRIVER OF THE VEHICLE NO. AS-12/E-0665 (BUS)
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR. P BORAH
Linked Case : CO 25/2018
1:SMTI MINITA BARUAH
W/O SRI DILIP BARUAH
R/O VILL. RUPAK NAGAR
Page No.# 2/5
P.O. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM.
VERSUS
1:THE CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD
AND 2 ORS
TEZPUR BRANCH
DIST. SONITPUR
ASSAM (INSURER OF VEHICLE NO. AS-E- 0665 (BUS)
PIN 784001
2:MD. MRIDUL UDDIN
S/O LATE DABIR UDDIN
R/O DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM (OWNER OF VEHICLE NO. AS-12E-0665-BUS)
PIN 784001
3:SRI DULAL CH. BORAH
S/O KESHAB CH. BORAH
R/O VILL. KALITAGAON
BIHAGUI
P.O. BIHAGURI
DIST. SONITPUR
ASSAM (DRIVER OF VEHICLE NO. AS-12/E-0665-BUS) PIN 784001
Advocate for the Petitioner : MR. P BORAH
Advocate for the Respondent : MR. R GOSWAMI
Linked Case : I.A.(Civil) 396/2018
1:CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR
NO. 2 N.S.C. BOSE ROAD
CHENNAI 600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
4TH FLOOR
OPPOSITE TO S.B. DEORAH COLLEGE
G.S. ROAD
GUWAHATI.
Page No.# 3/5
VERSUS
1:MD. MRIDUL UDDIN and ANR
R/O VILL. DIPOTA
P.S. TEZPUR
P.O. DIPOTA
DIST. SONITPUR
ASSAM
PIN 784150 (OWNER OF THE VEHICLE NO. AS-12/E-0665 (BUS))
3:DULAL CH. BORAH
R/O VILL. KALITAGAON
BIHAGURI
P.O. BIHAGURI P.S. TEZPUR
DIST. SONITPUR (ASSAM)
PIN 784153 (DRIVER OF THE VEHICLE NO. AS-12/E-0665 (BUS))
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Linked Case : I.A.(Civil) 3239/2018
1:SMTI MINITA BARUAH
W/O SRI DILIP BARUAH
R/O VILL. RUPAK NAGAR
P.O. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM.
VERSUS
1:THE CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD
AND 2 ORS
TEZPUR BRANCH
DIST. SONITPUR
ASSAM (INSURER OF VEHICLE NO. AS-E- 0665 (BUS)
PIN 784001
2:MD. MRIDUL UDDIN
S/O LATE DABIR UDDIN
R/O DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM (OWNER OF VEHICLE NO. AS-12E-0665-BUS)
PIN 784001
Page No.# 4/5
3:SRI DULAL CH. BORAH
S/O KESHAB CH. BORAH
R/O VILL. KALITAGAON
BIHAGUI
P.O. BIHAGURI
DIST. SONITPUR
ASSAM (DRIVER OF VEHICLE NO. AS-12/E-0665-BUS) PIN 784001
Advocate for the Petitioner : MR. P BORAH
Advocate for the Respondent : MR. R GOSWAMI
Linked Case : I.A.(Civil) 3241/2018
1:SMTI MINITA BARUAH
W/O SRI DILIP BARUAH
R/O VILL. RUPAK NAGAR
P.O. AND P.S. TEZPUR
DIST. SONITPUR
ASSAM.
VERSUS
1:THE CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD
AND 2 ORS
TEZPUR BRANCH
DIST. SONITPUR
ASSAM (INSURER OF VEHICLE NO. AS-E- 0665 (BUS)
PIN 784001
2:MD. MRIDUL UDDIN
S/O LATE DABIR UDDIN
R/O DEPOTA
P.S. TEZPUR
DIST. SONITPUR
ASSAM (OWNER OF VEHICLE NO. AS-12/E-0665-BUS)
PIN 784001
3:SRI DULAL CHANDRA BORAH
S/O KESHAB CHANDRA BORAH
R/O VILL. KALITAGAON
BIHAGURI
P.O. BIHAGURI
DIST. SONITPUR
ASSAM (DRIVER OF VEHICLE NO. AS-12/E-0665-BUS)
Page No.# 5/5
PIN 784001
Advocate for the Petitioner : MR. P BORAH
Advocate for the Respondent : MR. R GOSWAMI
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 13-05-2019 Ms. P. Borthakur, the learned counsel for the appellant submits that inadvertently, it was submitted before the Court on the last occasion that the Review Petition No. 5710/2019 has been filed. She however submits that the same is not a Review Petition but a filing number of Interlocutory Application.
She submits that the I.A. has since been numbered as I.A.(C) No. 1535/2019 which is filed for seeking correction of the Order dated 13.03.2019 passed in I.A.(C) No. 393/2018.
In view of above, Office to list the case again along with I.A.(C) No. 1535/2019 on 15.05.2019.
JUDGE Comparing Assistant