Karnataka High Court
Karnataka State Law University vs Mr Naveen Kumar H C on 21 February, 2022
Bench: S.Sujatha, Ravi V Hosmani
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF FEBRUARY, 2022
PRESENT
THE HON'BLE MRS. JUSTICE S. SUJATHA
AND
THE HON'BLE MR. JUSTICE RAVI V. HOSMANI
W.A.No.1245/2021 (EDN-EX)
C/W
W.A.No.1269/2021(EDN-EX) AND
W.A.No.1259/2021 (EDN-EX)
IN W.A.No.1245/2021 C/w W.A.No.1269/2021 &
W.A.No.1259/2021;
BETWEEN:
KARNATAKA STATE LAW UNIVERSITY
REPRESENTED BY ITS REGISTRAR
NAVANAGAR HUBBALLI
KARNATAKA -580 025.
...APPELLANT
(COMMON)
[BY SRI. GANAPATHY BHAT, ADVOCATE (VC)]
AND:
IN W.A.No.1245/2021:
1. MR NAVEEN KUMAR H C
S/O SRI CHANDRASHEKARA
AGED ABOUT 28 YEARS
NO.154 HOSAHALLI
YEDALADAKU POST SIRA TALUK
TUMKUR DISTRTICT-572135.
2. MR ANIL KALGI
S/O SRI VASUDEV
AGED ABOUT 57 YEARS
-- 2 -
R/AT C-12, 5TH FLOOR D BLOCK
PLATINUM CITY, H.M.T. ROAD
YESHWANTHPUR, BANGALORE-560 022.
3. MS PRAKRUTHI K C
D/O MR K P CHANDRASHEKARAPPA
AGED ABOUT 29 YEARS
R/AT NO.1641/28, 3RD MAIN
1ST CROSS, RAMAMOHANPURA
NEAR SRIRAMPURA METRO STATION
BANGALORE -560 021.
4. MR CHARAN KUMAR G. NAIK
S/O MR. D. GOVIND NAIK
AGED ABOUT 36 YEARS, R/AT NO.163
NEW COLONY, KAIRENAHALLI
BANASHANKARI 2ND STAGE
BANGALORE -560 070.
5. MR RAJ M
S/O MR. MUNISWAMY
AGED ABOUT 42 YEARS, R/AT NO.75
5TH CROSS, RELIABLE RESIDENCY
SAMASANDRAPALYA, 27TH MAIN
HSR POST BANGALORE -560 102.
6. MR ANOOP KUMAR J
S/O MR E. JAYARAJ
AGED ABOUT 27 YEARS, R/AT NO.50,
RACHAN NILAYA, PRAKURTHI LAYOUT,
KALYANANAGAR, BANGALORE-560 043.
7. MR MAHESH R
S/O MR RAMAKRISHNAIAH M H
AGED ABOUT 38 YEARS, R/AT NO.4
NANJUNDESHWARA NILAYA
NEAR CHURCH, MANORAYANAPALYA
R T NAGAR, BANGALORE -560 032.
8. MR MURTHY B.
S/O MR BABU, AGE: MAJOR
R/AT NO.45 2ND MAIN
4TH CROSS, B CHANDRAPPA NAGARA
BANGALORE -560 030.
9. MR NARASIMHAIAH
S/O MR NARASEGOWDA H N
AGED ABOUT 24 YEARS
-- 3 -
R/AT NO.80, 5TH CROSS
KEMPEGOWDANAGAR
BYADARAHALLI, MAGADI ROAD
BANGALORE -560 091.
10 . MR. SAJI ANTONY
S/O MR. ANTONY ABRAHAM
AGED ABOUT 45 YEARS
R/AT KOKKAPUZHA, CHETHIPUZHA
KOTAIM, KERALA -686 106.
11 . BAR COUNCIL OF INDIA (BCI)
REPRESENTED BY THE CHAIRMAN
21, ROUSE AVENUE INSTITUTIONAL AREA
NEAR BAL BHAWAN, NEW DLEHI-110022.
12 . STATE OF KARNATAKA
REPRESENTED BY THE SECRETARY
TO THE GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION
M S BUILDING, DR.B.R. AMBEDKAR VEEDHI
BANGALORE -560 001.
...RESPONDENTS
[BY SMT. PALLAVI S.K., ADVOCATE FOR
SRI. N.MANOHAR, ADVOCATE FOR R1 TO R10 (PH);
SRI. SHRIDHAR PRABHU, ADVOCATE FOR R11; (PH)
SRI. G.V.SHASHIKUMAR, AGA FOR R12 (PH)]
THIS WRIT APPEAL No.1245/2021 IS FILED UNDER
SECTION 4 OF THE KARNATAKA HIGH COURT ACT PRAYING
TO SET ASIDE THE ORDER OF THE LEARNED SINGLE
JUDGE PASSED IN W.P.NO.18172/2021 DATED 12.11.2021
AND ALLOW THE WRIT APPEAL FILED THE APPELLANT , IN
THE INTEREST OF JUSTICE AND EQUITY.
IN W.A.No.1269/2021;
1. MR. RISHAB TRAKROO
S/O SUNIL KUMAR TRAKROO
AGED 23 YEARS, NO.67, 3RD CROSS
SRI NAGAR NEAR RAGHAVENDRA MUTT
BANASHANKARI, BENGALURU 560 050.
2. MR MOURYA M P
S/O PRAKASH 21 YEARS ARURU(V)
-- 4 -
MADIKAL HOBLI, PERESENDRO,
CHIKKABALLAPUR DISTRICT 562101
3. MR UDAY BHARATH GOWDA
S/O KESHAVA MURTHY 21 YEARS
R/AT VIJAYAPURA, DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT 562135
4. MR MOHAMMED KALEEM
S/O NISAR AHMED 21 YEARS,
2363, KUSHAL NAGAR
4TH CROSS, HANITIA MOSQUE ROAD
BENGALURU 560 045.
5. MS ANUKRITI RAWAT
D/O ASHOK RAWAT 20 YEARS
R/AT VGGH HOSTEL,
NEAR CITY UNION BANK, GATE NO.10
MATHIKERE, BENGALURU 560054.
6. MS TANIYA CHANDRAKAR
D/O K L CHANDRAKAR, 21 YEARS
VGGH HOSTEL NEAR CITYUNION BANK
GATE NO 10, MATHIKERE BENGALURU 560054.
7. MR ROHITH S
S/O SURESH KUMAR 23 YEARS
R/A NO.560, 1ST BLOCK 19TH CROSS
R.T. NAGAR BENGALURU 560032.
8. MR BAYYA REDDY G
S/O GANGI REDDY B, AGED ABOUT 23 YEARS
TURIKESHAPALLI VILLAGE, CHAKAVELU POST
BAGEPALLI TALUK
CHIKKABALLAPURA DISTRICT 563124
9. MR FATEEN TAARIQ
S/O OMAR FAROOK AGED 20 YEARS,
MSR BOYS HOME MATHIKERE
BENGALURU-560054.
10 . MS PURVI PRANSUKHA
D/O SURESH PRANSUKHKA, AGED 21 YEARS
R/A VGGH HOSTEL, NEAR CITY UNION BANK
GATE NO.10 MATHIKERE BENGALURU-560054.
11 . MS TANISHA TIWARI
D/O R N TIWARI, AGED 20 YEARS
-- 5 -
R/A MUKAL RAM NIVAS, NEAR BENGAL BIRYANI
MATHIKERE BENGALURU-560054.
12 . MS SHIKHA SHARMA
D/O VIJAY KUMAR SHARMA, AGED 19 YEARS
MUKAL RAM NIVAS, NEAR BENGAL BIRIYANI
MATHIKERE BENGALURU-560054.
13 . MR SHREEYANSH BAJPAI
S/O PRAVEEN CHANDRA BAJPAI, AGED 20 YEARS,
NO.20/2, MATHIKERE EXTENSION
NEAR CLASSIC BAKERY
BENGALURU-560054.
14 . MR DIWAS RAJ
S/O MR DEVENDRA PRASAD AGED 23 YEARS
MSR BOYS HOME MATHIKERE
BENGALURU-560054.
15 . MR SAKET TAMBE
S/O MR SHRIKANT TAMBE AGED 23 YEARS
MSR BOYS HOME MATHIKERE
BENGALURU-560054.
16 . MR SHUBHAM KUMAR
S/O MR.ANIL.K.S.SING,
AGED ABOUT 22 YEARS,
R/AT MSR BOYS HOME,
MATHIKERE, BENGALURU-560054.
17 . MR SACHIN TANWAR
S/O.MR.RAJIV TANWAR,
AGED ABOUT 21 YEARS,
R/AT MSR BOYS HOME,
MATHIKERE, BENGALURU-560054.
18 . MR AKSHIT TANDON
S/O M.R MANISH TANDON,
AGED ABOUT 21 YEARS,
R/AT TAYCOON HOMES AGS LAYOUT,
MATHIKERE, BANGALORE-560054.
19 . MR DIVYAMAN SINGH SEN
S/O.MR. SUNDEEP SEN,
AGED ABOUT 22 YEARS,
R/AT AGS LAYOUT, 6TH CROSS ROAD,
BANGALORE-560054.
-- 6 -
20 . MS AKRITI SHARMA
D/O.MR.RUPAM SHARMA,
AGED ABOUT 22 YEARS,
R/AT M.S.R BOYS HOME,
MATHIKERE, BENGALURU-560054.
21 . MR SUMANT
S/O MR. MANDAN SINGH,
AGED ABOUT 21 YEARS,
R/AT M.S.R BOYS HOME,
MATHIKERE, BENGALURU-560054.
22 . MR DHANUSH
S/O MR. MARAIAH M,
AGED ABOUT 19 YEARS,
R/AT M.S.R BOYS HOME,
MATHIKERE, BENGALURU-560054.
23 . MR VINAYAK G
S/O.MR. MANISH G, AGED ABOUT 19 YEARS,
R/AT M.S.R BOYS HOME,
MATHIKERE, BENGALURU-560054.
24 . MR NIHAAL SANA
S/O.MR. SANAULLA P.F.,
AGED ABOUT 21 YEARS,
R/AT NO.18/1-1, 2ND CROSS,
GANGA NAGAR, VASANTHAPPA GARDEN,
BANGALORE-560032.
25 . MR KSHITIJ RAJOO
S/O DR.RAJU,
AGED ABOUT 21 YEARS,
R/AT M.S.R BOYS HOME,
MATHIKERE, BENGALURU-560054.
26 . MR P K VISWANATH
S/O B PRABAKARAN AGED 18 YEARS
MSR BOYS HOME, MATHIKERE
BENGALURU-560054.
27 . MR JATEN GUPTA
S/O PARAMJEET KUMAR GUPTA,
AGED ABOUT 21 YEARS, MSR BOYS HOME,
MATHIKERE, BENGALURU-560054.
28 . MR RAUNAK SINGH
S/O AMIL KUMAR GUPTA, AGED 21 YEARS,
-- 7 -
VARSHA RESIDENCY, NEW BEL ROAD,
NEAR REVA COLLEGE, SANJAY NAGAR,
BENGALURU-560094.
29 . MR MANAV VERMA
S/O M.K.VERMAN, AGED 21 YEARS,
VARSHA RESIDENCY, NEW BEL ROAD,
NEAR REVA COLLEGE, SANJAY NAGAR,
BENGALURU-560094.
30 . MR ABUZAR AHMAD SIDDIQUI
S/O A.A.SIDDIQUI, AGED 22 YEARS,
VARSHA RESIDENCY, NEW BEL ROAD,
NEAR REVA COLLEGE, SANJAY NAGAR,
BENGALURU-560094.
31 . MR BHARGAV BORGOHAIN
S/O M BORGOHAIN, AGED 22 YEARS,
MSR BOYS HOME, MATHIKERE,
BENGALURU-560054.
32 . MR HARIHARAN J
S/O JAWAHAR, AGED ABOUT 28 YEARS,
MSR BOYS HOME, MATHIKERE,
BENGALURU-560054.
33 . MS SHAMBHAVI SINGH
D/O PRABHAKAR SINGH, AGED 20 YEARS,
2ND FLOOR, SANTRUPTHI, 4TH MAIN, 3RD CROSS,
4TH A MAIN, MATHIKERE ENT, BENGALURU 560054.
34 . MS ANUPRIYA CHAUHAN
D/O MANOJ KUMAR CHAUHAN, AGED 21 YEARS,
2ND FLOOR, SANTRUPTHI, 4TH MAIN, 3RD CROSS,
4TH A MAIN, MATHIKERE ENT, BENGALURU 560054.
35 . MS JAHANVI BARNWAL
D/O BRIJESH KISHORE BARNWAL, AGED 20 YEARS,
2ND FLOOR, SANTRUPTHI, 4TH MAIN, 3RD CROSS,
4TH A MAIN, MATHIKERE ENT, BENGALURU 560054.
36 . MR S SHANKAR CHARITHRN
S/O SELVAMANT, AGED 19 YEARS,
MSR BOYS HOME, MATHIKERE,
BENGALURU-560054.
37 . MR J S N MADHU KIRAN
S/O NARASIMHULUR, AGED 20 YEARS,
-- 8 -
MSR BOYS HOME, MATHIKERE,
BENGALURU-560054.
38 . MR G NITISH
S/O ADENNA, AGED 20 YEARS,
MSR BOYS HOME, MATHIKERE,
BENGALURU-560054.
39 . MR SAINATH REDDY
S/O PRASAD REDDY AGED ABOUT 20 YEARS,
MSR BOYS HOME MATHIKERE
BENGALURU-560 054.
40 . MR RUCHI AGARWAL
D/O S M AGARWAL AGED ABOUT 21 YEARS,
FLAT NO.4072 ANOTHER SKY BANASWADI
BENGALURU-560043.
41 . MS KAVANA S
D/O MR SUBRAMANYA, AGED ABOUT 20 YEARS
R/AT NO.251 NAGARABHAVI 2ND STAGE
BANGALORE-560 056.
42 . MS NITYA
D/O MR MANOJ B, AGED ABOUT 20 YEARS,
R/AT NO.303 GOLDEN LANDMARK
APARTMENT BENGALURU-560 091.
43 . MS SHOBIT U
D/O MR UMESH BABU, AGED ABOUT 20 YEARS
R/AT 91/1 GOVINDAPPA BUILDING
DASAPPA GARDEN R T NAGAR
BENGALURU -560 032.
44 . MR HARSHAN KUMAR
S/O MR VISWESWARAPPA, AGED ABOUT 42 YEARS
R/AT NO.470, 64TH CROSS, 5TH BLOCK
RAJAJINAGAR, BANGALORE-560 010.
45 . MS RANJAN HIREMATH
D/O MR V V HIREMATH, AGED ABOUT 33 YEARS,
R/AT NO.3140/B, RAMAPUR EXTENSION
SAUNDATTI-591126.
46 . MR KADIRAVAN DHARUMAN
S/O MR P DHARUMAN, AGED ABOUT 37 YEARS,
R/AT NO.8 MANJUNATHA LAYOUT
BHATTARHALLI K R PURAM, BANGALORE -560 049.
-- 9 -
47 . M KARTHIKEYAN
S/O S V MATHAIYAN, AGED 38 YEARS
NO.178 BLOCK 2ND STAGE, T. NARASIPURA ROAD
SIDDHARTH LAYOUT MYSURU 570 011.
48 . RADHA B S
D/O SOMEGOWA B T, AGED 35 YEARS,
BALLEKRE (POST AND VILLAGE) BUKANAKAERE
HOBLI, K.R. PET TALUK, MANDYA DISTRICT 571 401.
49 . SHABAZ ULLA KHAN
S/O SIBGHAT ULLA KHAN, AGED 27 YEARS
NO.147, POLICE ROAD, RANASINGHPET PUTTANNA
LANE BENGALURU 560 053.
50 . AKMAL PASHA Z
S/O ZABIULLA, AGED 26 YEARS,
NO 6, 4TH CROSS, NEHRU ROAD,
BENGALURU 560026.
51 . C VANLALHRIATPUII
D/O C LALPUIA, AGED 22 YEARS,
BEST LADIES PG. LAKSANDRA,
BENGALURU 560030.
52 . MS APSANA
AGED ABOUT 28 YEARS
R/AT NO.321 ULLALA UPANAGARA
KENGERI POST, BENGALURU 560 110.
53 . MR SALIM
S/O MR JAVEED, AGED BOUT 24 YEARS
R/AT NO.102 MVR, 2ND BLOCK
J C NAGAR, BENGALURU 560 006.
54 . MS NUSRATH BEGUM K
D/O MR IMAM SAB, AGED ABOUT 22 YEARS
R/AT NO.85/5 8TH CROSS, KOPPAL 583 231.
55 . MR RIZWAN S
S/O MR SHAFIULLA, AGED ABOUT 23 YEARS
R/AT NO.21 3RD CROSS, KURUMMARIYAMMA NAGAR,
BENGALURU 560 068.
56 . MR SAFFIYA SHEERIN
D/O MR H ZAKIR ALI, AGED ABOUT 21 YEARS
R/AT 8TH MAIN ROAD, BLOSSOM PUBLIC SCHOOL
PADARAYANAPURA, BENGALURU 560 026.
-- 10 -
57 . RAVEENA SHRUTHI C M
D/O MR CHANDAN K, AGED 20 YEARS
R/AT NEW AYAKUDI, OBULAPURAM
PALANI CITY, DINDIOGUL DIST
TAMIL NAGDU 624613.
58 . SAAD PASHA
S/O SAMEER PASHA, AGED 23 YEARS
R/AT NO 127, 3RD CROSS, HBR LAYOUT
2ND STAGE, AC POST, BENGLAURU 560045.
59 . MOHAMMED SAAD
S/O SAMIULLA, AGED 21 YEARS
R/AT NO 532, NANJAPPA ROAD END,
SHANTHI NAGAR, BENGALURU 560027.
60 . MUHAMMAD YUSUF
S/O RANGARAJ T, AGED 32 YEARS
R/AT NO 16, 3RD FLOOR, ROSE GARDEN
NEELASANDRA, BENGALURU 560047.
61 . JAMALIYA FIROSE A S
D/O MR D ABDUL SALEEM
AGED 20 YEARS, R/AT NO.2
SRI MEENKASHI NAGAR 1/99(4)
VAIKKAM, PERIYAR STREET
NEAR JINGLERS SCHOOL, NAGANKULAM
MADURAI 625014.
62 . MOHAMMED ISMAIL
S/O FEROZ AHMED, AGED 24 YEARS
R/AT NO 56, SHIVAJI NAGAR
BENGALURU 560001.
63. MR.SYED AZAHARUDDIN PASHA
S/O MR.SYED AHMED, AGED ABOUT 27 YEARS
R/AT NO.15/31, 8TH MAIN ROAD
BTM LAYOUT, 1ST STAGE
BENGALURU-560 029.
64. MR.MOHAMMED RAHIL KHAN
S/O MR. SHAHID KHAN, AGED ABOUT 22 YEARS
R/AT NO.68, BDA COMPLEX, HBR LAYOUT
BENGALURU-560 048.
65. MR.K.SHIVA KUMAR
S/O MR.M.KUPPAN, AGED ABOUT 45 YEARS
R/AT NO.62, SESHADRI ROAD
-- 11 -
4TH CROSS, MARAPPA GARDEN
BENSON TOWN, BENGALURU-560 046.
66. STATE OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION
M.S.BUILDING, DR. B.R.AMBEDKAR VEEDHI
BANGALORE-560 001.
REPRESENTED BY PRINCIPAL SECRETARY.
67. BAR COUNCIL OF INDIA (BCI)
21, ROUSE AVENUE ROAD
INSTITUTIONAL AREA ITO,
BAL BHAWAN, NEW DELHI-110 022.
REPRESENTED BY ITS CHAIRMAN.
68. UNIVERSITY GRANTS COMMISSION (UGC)
BAHADUR SHAH ZAFAR MARG
NEW DELHI-110 002.
REPRESENTED BY THE CHAIRMAN.
...RESPONDENTS
[BY SRI. BADRI VISHAL, ADVOCATE FOR C/R1;
SRI. G.V.SHASHI KUMAR, AGA FOR R66 (PH);
SRI. SHRIDHAR PRABHU, ADVOCATE FOR R67 (PH)]
THIS WRIT APPEAL No.1269/2021 IS FILED UNDER
SECTION 4 OF THE KARNATAKA HIGH COURT ACT PRAYING
TO SET ASIDE THE IMPUGNED ORDER DATED 12.11.2021 IN
W.P.NO.18230/2021 PASSED BY THE LEARNED SINGLE
JUDGE, HON'BLE HIGH COURT OF KARNATAKA, AT
BENGALURU AND ALLOW THE WRIT APPEAL FILED BY THE
APPELLANT AND ETC.,
IN W.A.No.1259/2021;
1. MR GANGADHARA P
S/O SRI PAPANNA, AGED ABOUT 39 YEARS
R/AT HASANDA HALT, MASTHI, MALUR
KOLAR-563139.
2. MR MANIKANTA J
S/O SRI JAIPAL, AGED ABOUT 35 YEARS
R/AT NO.193, 3RD CROSS, NARAYANAPPA LAYOUT
ALALASANDRA YELAHANKA BANGALORE-560065.
-- 12 -
3. MS BHAVYA P
D/O MR R V PRASAD, AGED ABOUT 30 YEARS
R/AT NO.40 4TH CROSS,
APPAIAH REDDY COLONY
YESHWANTHPUR, BANGALORE-560022.
4. MRS ASHWINI
W/O MR HEMANTH KUAMR L
AGED ABOUT 24 YEARS, R/AT 1ST MAIN,
NANJUNDESHWARA LAYOUT
BANGALORE-560096.
5. MS VARALAKSHMI G C
D/O MR CHANNAKESHAVAMURTHY
AGED ABOUT 24 YEARS, R/AT GORINABELE
YANTAGANAHALLI POST
NELAMANGALA TALUK
BANGALORE RURAL DISTRICT.
6. MR NAGUR BASHA
S/O MR KULLAYAPPA, AGED ABOUT 31 YEARS
R/AT CHELLUR VILLAGE AND POST
BAGEPALLI TALUK
CHIKKABALLAPUR DISTRICT-563124.
7. MR NANJUNDASWAMY J
S/O MR JAYARAMAIAH N, AGED ABOUT 29 YEARS
R/AT NO.706/2C II CROSS, HRBR 1ST BLOCK
KALYANA NAGARA, BANGALORE-560043.
8. MS NISHA S
D/O MR SHIVAKUMAR L, AGED ABOUT 22 YEARS
R/AT NO.469/A 4TH MAIN, RAMACHANDRAPURAM
ANGALORE-560021.
9. R VENUGOPAL B G
S/O MR B M GANGAYYA, AGED ABOUT 25 YEARS
R/AT BOMMANENAHALLI, POSETHIHALLI POST
CHIKKABALLAPURA-561211.
10 . MS MADHURA S
D/O MR N B SEETHARAMU, AGED ABOUT 29 YEARS
R/AT NO.177 SRI RANGAKRUPA, 6TH MAIN
2ND BLOCK, R T NAGARA, BANGALORE-560032.
11 . STATE OF KARNATAKA
REPRESENTED BY THE SECRETARY
-- 13 -
TO THE GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION
M S BUILDING, DR B R AMBEDKAR VEEDHI
BANGALORE-560001.
12 . BAR COUNCIL OF INDIA
21, ROUSE AVENUE ROAD
INSTITUTIONAL AREA ITO
BAL BHAWAN, NEW DELHI-110022
REP BY ITS SECRETARY.
...RESPONDENTS
[BY SRI. G.V.SHASHI KUMAR, AGA FOR R11 (PH);
SRI. SHRIDHAR PRABHU, ADVOCATE FOR R12 (PH)]
THIS WRIT APPEAL No.1259/2021 IS FILED UNDER
SECTION 4 OF THE KARNATAKA HIGH COURT ACT PRAYING
TO SET ASIDE THE ORDER OF THE LEARNED SINGLE
JUDGE PASSED IN W.P.NO.19816/2021 DATED 12.11.2021
AND ALLOW THE WRIT APPEAL FILED THE APPELLANT, IN
THE INTEREST OF JUSTICE AND EQUITY.
THESE APPEALS ARE COMING ON FOR ORDERS THIS
DAY, S.SUJATHA J., DELIVERED THE FOLLOWING:
JUDGMENT
Since common and akin issues are involved in these matters, the same are heard together and disposed of by this common judgment.
2. Learned counsel appearing for both sides submit ad idem that the issue involved herein, is no more res-integra in view of the order passed by the coordinate Bench in Karnataka State Law University Vs. Mahantesh in W.A.No.100319/2021 disposed of on 15.02.2022. Accordingly, seeks for
-- 14 -
disposal of this writ appeal in terms of the said decision.
3. The said submission is placed on record.
4. Writ appeals stand disposed of in terms of the order passed in W.A.No.100319/2021 (supra).
5. Appellant is at liberty to declare the results of five years L.L.B. course examination conducted for the Academic Year 2020-21.
6. In view of the aforesaid order referred to above, application filed by the applicant seeking impleading does not survive for consideration.
All the pending I.As. stand disposed of accordingly.
Sd/-
JUDGE Sd/-
JUDGE BVK