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[Section 89]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 89(1) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003
| 1. | Collector | Chairperson |
| 2. | Superintendent of Police | Member |
| 3. | Representative of Zila Panchayat | Member |
| 4. | Chief Medical Officer | Member |
| 5. | Deputy Director, Education | Member |
| 6. | Secretary, Red Cross | Member |
| 7. | Chairperson, Rotary/Lions club | Member |
| 8. | Two Social Workers | Member |
| 9. | Two members of Neighbourhood Committee | Member |
| 10. | Businessman | Member |
| 11. | Two Donors | Member |
| 12. | Deputy Director, Panchayat and Social Welfare | Member-Secretary' |
| 13. | Superintendent of concerning Home | Member |