Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 10 in Nurses and Midwives Act, 1953 10. Appointments is to be notified in the Gazette. - All elections, nominations and appointments of the President, Vice - President, Members of the Council and the Registrar shall be notified in the Gazette.
