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State of West Bengal - Section

Section 4 in The Police (West Bengal Amendment) Act, 1963

4. Substitution of new sections for section 7.

- For section 7 of the said Act, the following sections shall be, and shall be deemed always to have been substituted, namely:-"7. Punishment of subordinate ranks of the police force in disciplinary cases. - The appointing authority, or an officer not lower in rank than the appointing authority, shall be competent to inflict all punishments on the members of the subordinate ranks of the police force in disciplinary cases.