Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(3) in Kerala Recognition of Trade Unions Rules, 2011 (3)The fee shall be 1000 for a certificate for recognition of a trade union. The fee so paid for a certificate for recognition of a trade union shall be non-refundable.
