Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(o) in The Marine Products Export Development Authority Act, 1972

(o)the form of, and the particulars to be contained in, any returns or reports to be made to the Authority under this Act;