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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(ii) in The U.P. Milk and Milk Products Regulation Order, 1983

(ii)to the use of milk for the manufacture of and to the sale, supply or export of infant milk food or any bye-product like cream (including the derivative such as butter or Ghee) made in the process of manufacture of such infant milk food; or