Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Mizoram - Subsection Section 104(2) in Mizoram Police Act, 2011 (2)Members shall be eligible for reappointment on the expiry of term, provided that no member shall be eligible to hold office for more than two terms.
