Section 69(2)(a) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

NCT Delhi - Subsection

Section 69(2)(a) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(a)the market fee payable under this Act, by such firm, association or Family upto the date of such discontinuance may be assessed as if no such discontinuance had taken place; and

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 69(2)(a) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998