Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Bihar - Subsection Section 58(1) in The Land Registration Act, 1876 (1)the name of the estate or revenue-free property to which the reference applies, together with the numbers (which it bears on the general register) and if (an estate) on the revenue-roll of the district;
