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State of Assam - Section

Section 53 in Assam Opium Rules

53. Import by post.

- A person may import poppy-heads by post:Provided-
(a)he has obtained the necessary pass under Rule 51 ;
(b)only the parcel post is used and the parcel is insured ;
(c)a declaration is furnished with the parcel stating the names of consignor and consignee, the contents of the parcel in detail, the number and date of the pass and such other particulars as may be prescribed from time to time by the Commissioner.