Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Punjab - Subsection Section 104(4) in The Punjab Town Improvement Trust Rules, 1939 (4)It shall be the duty of every servant of the Trust to see that his own service book is properly kept up, and that the entries on the first page are attested every five years.
