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Central Information Commission

Mr.Vaneet Goyal vs Ministry Of Human Resource Development on 31 May, 2013

                   CENTRAL INFORMATION COMMISSION
                   Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066



                                  File No.CIC/DS/A/2012/000697/LS

Appellant                                    Shri Vaneet Goyal
Public Authority                             EIILM University, Jorethang.
Dates of hearing                             31.05.2013
Date of decision                             31.05.2013

Facts :-

The appellant is present before the Commission. He submits that he does not wish to pursue the matter. Hence, the appeal is dismissed as withdrawn.

Sd/-

( M.L. Sharma ) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

( K.L. Das ) Deputy Registrar Address of parties :-

1. The CPIO, Eastern Institute for Integrated Learning In Management University, Main Campus, 8th Mile, Budang Malabassey, West Sikkim-737121.
2. Shri Vaneet Goyal, Member, RTI Activist's, Bhai Gurdas Education, Oneway Traffic Road, Mansa-151505.