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[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

State of Haryana - Subsection

Section 119(2)(a) in Haryana Panchayati Raj Act, 1994

(a)divide a district into wards in such manner, that the population of each ward shall as far as may be practicable, be the same throughout the district :