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Union of India - Section

Section 19 in The Sovereign Gold Bond Scheme 2016-17 - Series IV

19.

All other terms and conditions specified in the notification of Government of India in the Ministry of Finance (Department of Economic Affairs) vide F. No.4(13) W&M/2008, dated the 8th October, 2008 shall apply to the Gold Bond issued under this scheme.By Order of the President of IndiaApplication form for Sovereign Gold Bond 2016-17 - Series III(Put √ wherever required)
Name of Receiving Office                           Name of Branch :                  
Mode of Subscription   Cash   Cheque/ DD   Electronic Transfer        
  Grams of Gold Applied for Cheque/ Demand Draft Drawn on(Name of the Bank & Branch) Cheque/ Demand Draft Dated
         
(In Figures)  
(In words)  
Amount: Rs. (in figures) (in words)
                  _____________________________________________________________
PAN number if applicable                                              
Applicant status:Resident Individual [ ], Trusts [ ], Charitable Institution [ ], University [ ], others [ ], Please specify: _____
Applicant(s) Detail(in block letters) Existing RBI Investor ID, if any
First/ SoleApplicant's Name in Full                          
                         
                                                             
                                Date ofBirth (minor)                    
Second Applicant's Name in Full
                                                           
                                                           
Passport/Aadhar/ PAN/ TAN/ Voter ID No. (any one of the above)                                  
Guardian (in case of minor)
                                                           
                                                           
Passport/Aadhar/ PAN/ TAN/ Voter ID No. (any one of the above)                                  
First/ Sole Applicant's/ Guardian's Address in Full (Do Not Fill in Name Again)
                                                           
                                                           
                                                           
Contact Details
Phone                           Fax                          
Email                                                        
BankParticulars For Payment of Interest Warrant/ Redemption
AccountHolder Name  
Bank Name Account No. {|
                                   
|-| Branch Name/ Address IFSC Code|
                   
|-|||}
  Account Type SB Account Current Account
Nominee details – Nomination Form (as applicable) to befilled and attached
Depository participant details(to avail of option tohold the bond in demat form)
Depository Name   NSDL   CDSL   (For NSDL, enter 8 digit dp ID followed by 8 digit client ID,For CDSL enter 16 digit client ID)
DP/ Client                                
Declaration:I/ We hereby declare and undertake that (i) my/ our aggregate investment in Sovereign Gold Bonds 2016-17 - Series II does not exceed 500 Grams during the financial year 2016-17 and (ii) the Information furnished in this application form is correct, (iii) I have read and understood the details of information for the investors as well as rights and duties of investors (copy attached). The agent/ bank has explained the features of the scheme.
Signature Signature Signature
1stApplicant 2ndApplicant Guardian
Date {|
               
| Places|
                                     
|}
  Date,Bank Stamp & Signature of the authorized official of thebank/ Post Office
In case of thumb impression, attestation by two witness
  Thumb Impression
Witnesses:  
Name of 1st Witness _________________________ Name of 2nd Witness _________________________
Address ___________________________________ Address ___________________________________
___________________________________ ___________________________________
___________________________________ ___________________________________
Signature __________________________________ Signature __________________________________
H.U.F. declaration(mandatory, if applicant is Karta of HUF)
I,..........................................................................................residing at the address given against First Applicant, dosolemnly affirm that I am the Karta of the Hindu Undivided Familyand as such have full powers to sell, endorse, transfer orotherwise deal in the Sovereign Gold bonds 2016-17 – SeriesII, standing in the name of the HUF.
Specimensignature for and on behalf of the HUF (name of the HUF)...............................................................................................................
Place : ____________________  
Date : _____________________ (Signature of the Karta with seal of HUF)
For Office use only
Date of receipt of Application (DD/MM/YYYY) BLA No. CIF No. Date of Credit to Govt. A/C (DD/MM/YYYY) Nomination registered on (DD/MM/YYYY) HUF declaration obtained (Y/N) Total limit declaration obtained (Y/N) NEFT/ECS mandate obtained (Y/N) Any other information