Delhi High Court - Orders
Bushan Lal Saraf vs Delhi Co - Operative Housing Finance ... on 6 December, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8435/2019
BUSHAN LAL SARAF ..... Petitioner
Through: Mr. Rakesh Dhingra, Advocate.
versus
DELHI CO - OPERATIVE HOUSING FINANCE CORPORATION
LTD. & ANR. ..... Respondents
Through: Ms. Shobhana Takiar and Mr. Kuljeet
Singh, Advocates for DCHFC / R-1.
Mr. Abhinav Singh and Mr. Rajat M.
Dwivedi, Advocates for R-2.
Mr. Rajiv Vig, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 06.12.2023
Re-notify on January 24, 2024.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
DECEMBER 06, 2023/R
This is a digitally signed order.
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