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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 8(6) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(6)The Grievance redressal and dispute resolution committee may also order for a field enquiry in connection with the contentions made by the applicant and respondent and also with reference to the records submitted before it.