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The Principal Commr. Of Income Tax ... vs M/S Goa Coastal Resorts And Recreation ... on 31 August, 2021

Bench: Sanjay Kishan Kaul, Hrishikesh Roy, C.T. Ravikumar

     ITEM NO.9                  Court 6 (Video Conferencing)            SECTION IX

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15146/2020

     (Arising out of impugned final judgment and order dated 11-11-2019
     in TA No. 24/2019 passed by the High Court Of Judicature At Bombay
     At Goa)

     THE PRINCIPAL COMMR. OF INCOME TAX (CENTRAL)                      Petitioner(s)

                                                  VERSUS

     M/S GOA COASTAL RESORTS AND RECREATION PVT.
     LTD. THROUGH DIRECTOR                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.78984/2020-CONDONATION OF DELAY
     IN FILING and IA No.78985/2020-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 31-08-2021 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                           HON'BLE MR. JUSTICE HRISHIKESH ROY
                           HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)               Mr. Balbir Singh, Ld. ASG
                                     Mr. Chinmayee Chandra, Adv.
                                     Mr. Navanjay Mahapatra, Adv.
                                     Mr. Shyam Gopal, Adv.
                                     Ms. Gargi Khanna, Adv.
                                     Mrs. Anil Katiyar, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

We are not inclined to interfere with the impugned order.

The special leave petition is, accordingly, dismissed.

Pending application stands disposed of.

[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)