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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(1)Every holder of certificate of registration desiring to renew the certificate of registration, shall, before the date of expiry of the certificate of registration, make an application for renewal in duplicate, to the Controller or any authority designated for the purpose in Form E (district level cotton seed dealers) or Form F (state level cotton seed dealers) as applicable together with a fee of Rs 500/- (Rupees five hundred) for renewal.