Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(1)(a) in The Punjab School Education Board Act, 1969 (a)[ all fees, sale proceeds of text-books, penalties, royalties and charges levied by the Board.] [Substituted by Punjab Act 10 of 1987.]