Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(6)(ii) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (ii)carried out research in the University or in any other centre or institution recognized by the University under the prescribed conditions;