Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Foreign Recruiting Act, 1874 2. "Foreign State" defined .-In this Act, "Foreign State" includes any person or persons exercising or assuming to exercise the powers of Government in or over any country, colony, province or people, beyond the limits of [India].
