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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(e) in The State Capital Investment Subsidy Scheme for New Industries, 1990

(e)"Expansion" means increase in the value of fixed capital Investment by not less than 25% of the net fixed assets of the existing project, and accompanied by an increase in production to the extent of at least 25% of the original installed capacity.