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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(8)The institution shall not be closed down or down-graded without atleast one full academic year's notice being given to the Department. Such notice shall contain (i) the reasons of the intended closure or down-grading, and (ii) the list of all the assets held by it.