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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(7) in Tamil Nadu Transfer of Development Rights Rules, 2019

(7)The guideline value at the time of issue of Development Right Certificate or the actual guideline value, whichever is higher, shall be considered for utilisation of transfer of development rights for 5 years from the date of issue of Development Right Certificate.