Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 3 in The Oriental Gas Company 3. Subs. by the A.O. 1950, for "in the Provinces" which has been subs. by the A.O. 1937, for "within the territories subject to such Govt."
