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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(a) in The Gujarat Home Guards Act, 1947

(a)[ providing for the exercise by any officer of the Home Guards of the powers conferred by section 4 on the Commandant and the Commandant General;] [This clause was substituted for the original by Bombay 11 of 1950, section 8.]