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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Mizoram - Subsection

Section 23(b) in Mizoram Drug (Controlled Substances) Act, 2016

(b)detain and search any person whom he has, reason to believe to have committed an offence punishable under this Act, and if such person has any controlled substance in his possession and such possession appear to him to be unlawful, arrest him and any other person in his company.